Section 31(10) in The Orissa Panchayat Samiti Election Rules, 1991
(10)If the Election Officer decides under Sub-rule (8) to allow recounting of the votes either wholly or in part, he shall-(a)make the recounting in accordance with Rule 30;(b)make necessary corrections in the result in Form No. 14 to the extent necessary after such recounting; and(c)announce the result on the basis of corrections so made by him.]
