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Allahabad High Court

Shivrani D/O Lallu And Ors. vs Deputy Director Of Consolidation ... on 27 July, 2010

Court No. - 19

Case :- CONSOLIDATION No. - 316 of 2010

Petitioner :- Shivrani D/O Lallu And Ors.

Respondent :- Deputy Director Of Consolidation Sitapur And Ors
Petitioner Counsel :- D.P. Singh Chauhan,A.R. Khan,Asif Razzaque Khan
Respondent Counsel :- C.S.C.,P.V. Chaudhary

Hon'ble S.C. Chaurasia J.

 

As prayed by learned counsel for petitioner, list in the next month. Interim order, if any, shall continue till the date of next listing. Order Date :- 27.7.2010 psd