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[Cites 0, Cited by 0] [Section 377] [Entire Act]

State of Uttar Pradesh - Subsection

Section 377(5) in Rules under the United Provinces Excise Act, 1910

(5)Paragraphs, 361 and 362 shall apply, as far as may be, to the class of licences granted under clauses(l) (c), supra.