Bombay High Court
Shrikant Sukhdev Khupte And Ors vs The Chief Executive Officer, Slum ... on 22 November, 2018
Bench: B.R. Gavai, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
LETTER PATENT APPEAL NO. 43 OF 2018
In
WRIT PETITION 4806 OF 2010
Shrikant Sukhdev Khupte And Ors. ....Appellant
V/S
The Chief Executive Officer, Slum ....Respondent
Rehabilitation Authority Pune And Ors WITH LETTER PATENT APPEAL NO. 108 OF 2013 In WRIT PETITION 849 OF 2009 Bapu Shankar Gaikwad And Ors. ....Appellant V/S The Chief Executive Officer - Slum ....Respondent Rehabilitation Authority Pune And Pimpri Chinchwad And Ors.
None For Appellant in both LPA Shri G. H. Keluskar, Advocate For R. No. 3 in both LPA CORAM : B.R. GAVAI & RIYAZ IQBAL CHAGLA, JJ DATE : 22nd November, 2018 Page 1/2 ::: Uploaded on - 22/11/2018 ::: Downloaded on - 23/11/2018 02:02:17 ::: P.C. :
Advocate for the Petitioner has filed a Leave Note for the period from 21/11/2018 to 24/11/2018.
office is directed to place the matters on Board on 06/12/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 22/11/2018 ::: Downloaded on - 23/11/2018 02:02:17 :::