Section 13(1)(a) in The Delhi Apartment ownership Act, 1986

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NCT Delhi - Subsection

Section 13(1)(a) in The Delhi Apartment ownership Act, 1986

(a)In the case of an allotment, sale or other transfer made after the commencement of this Act, within three months from the date of such allotment, sale or other transfer, or

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NCT Delhi - Subsection

Section 13(1)(a) in The Delhi Apartment ownership Act, 1986