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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)50% delineated plots to be allotted by way of lottery shall be distributed for allotment to the following category of persons, as per percentage mentioned against each category:-