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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(iv) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(iv)a Medical Officer/ Ayurved / Unani / Homeopathy Chikitsa Adhikari on duty in a hospital, private or run by Charitable Trust, which has been approved by the Government for the purpose of these rules for treatment of Government employees.