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[Cites 0, Cited by 0] [Section 40A(1)] [Section 40A] [Entire Act]

Union of India - Subsection

Section 40A(1)(a) in The Copyright Act, 1957

(a)to broadcasting organisations whose headquarters is situated in a country to which the order relates or, the broadcast was transmitted from a transmitter situated in a country to which the order relates as if the headquarters of such organisation were situated in India or such broadcast were made from India;