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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(2)(iii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(iii)in case of emergency, direct the execution or stoppage of any work or performance of any act which requires the sanction of the Board or the Marketing Committee;