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State of Telangana - Section

Section 20 in Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

20. All the candidates admitted into management quota seats in unaided private Medical/Dental colleges, on completion of their postgraduate course shall work for one year as 'Senior Resident' in the Institution where they pursued postgraduate course.

The Management shall pay a stipend of Rs. 30,000/- per student per month for medical students and Rs. 25,000/- to per student per month for Dental students.These orders are subject to directions/outcome of the court cases pending, if any and as per the guidelines/ directions issued by MCI/GOI from time to time.