Calcutta High Court
Commr. Of Income Tax vs M/S. Dps (Hap) Pvt.Ltd on 26 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITP 1101 OF 1995
COMMR. OF INCOME TAX, W.B.-IV, CAL.
Versus
M/S. DPS (HAP) PVT.LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 26th March, 2014.
The Court :- Nobody appears to prosecute the matter. Records are also not traceable as it is reported by the registry of this Court.
Consequently, the petition is dismissed for non prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.