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[Cites 0, Cited by 2] [Section 2(3)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3)(a) in The Usurious Loans Act, 1918

(a)for the recovery of a loan made [whether before or] [Inserted by East Punjab Act 4 of 1948. For Statement of Objects and Reasons see East Punjab Gazette (Extraordinary), dated the 3rd March, 1946.] after the commencement of this Act; or