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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(3)The Commission shall carry out truing up of tariff of generating station based on the performance of following Uncontrollable parameters:
(i)Force Majeure;
(ii)Change in Law; and
(iii)Primary Fuel Cost.