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Union of India - Section

Section 342 in Rules of Procedure and Conduct of Business in Lok Sabha

342. Motion to consider policy, situation, statement or any other matter.

- A motion that the policy or situation or statement or any other matter be taken into consideration shall not be put to the vote of the House, but the House shall proceed to discuss such matter immediately on conclusion of the speech of the mover and no further question shall be put at the conclusion of the debate at the appointed hour unless a member moves a substantive motion in appropriate terms to be approved by the Speaker and the vote of the House shall be taken on such motion.Anticipating Discussion