Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(1)(n) in National Law University Delhi Act, 2007

(n)to approve or revise lists of prescribed or recommended text books and to publish the same and syllabus at the prescribed courses of study;