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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(3) in Assam Industrial Infrastructure Development Corporation Act, 1990

(3)The conditions of appointment and service of the officers and employee and their scales of pay shall-
(a)As regards the Managing Director, be such as may be prescribed; and
(b)As regards the other officers and employees, be such as may be determined by regulations made under this Act.