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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Tamil Nadu Private Colleges (Regulation) Rules, 1976

(1)The educational agency shall nominate one of its representatives as Secretary of the committee:Provided that it shall be open to the educational agency, to nominate the Principal as Secretary of the committee.