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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(s) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(s)"Street and working children" means children without ostensible means of livelihood, care, protection and support in accordance with the provisions laid down under clause (d) (1) of Section 2 of the Act;