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State of Punjab - Section

Section 9 in Punjab Health and Family Welfare Technical (Group B) Service Rules, 2018

9. Repeal and saving.

- The Punjab Medical and Health Department Nursing Superintendents, Matrons, Sister Tutors, Public Health Nurses (Teaching) and Nursing Sisters, Public Health Nurses, Staff Nurses and Male Nurses (State Service Class III) Rules, 1964, The Punjab Health (Nursing Service Class II) Rules, 1983, the Punjab Health and Family Welfare (Group 'B') Service Rules, 2001 and the Punjab Health and Family Welfare Technical (Group 'C') Service Rules, 2007, in so far as they are applicable to the members of the Service, are hereby repealed:Provided that any order issued or any action taken under the provisions of the rules so repealed, shall be deemed to have been issued or taken under the corresponding provisions of these rules.