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[Cites 0, Cited by 0] [Section 118(3)] [Section 118] [Entire Act]

Union of India - Subsection

Section 118(3)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Services Selection Board. - Candidates who qualify at the written examination shall be required to appear before a Service Selection Board for interview and other tests.