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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(11) in A.P.J. Abdul Kalam Technological University Act, 2015

(11)Subject to the provisions of the Statutes and Ordinances and the approval of the Executive Committee, the Vice-Chancellor shall have the power to suspend, discharge, dismiss or otherwise take any disciplinary action against the staff of the University after giving them reasonable opportunity to defend their part.