Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Karnataka - Section Section 27 in Hindu Religious Institutions and Charitable Endowments Act, 1997 27. Meeting of the Committee of Management. - The Committee of Management shall meet at such intervals and follow such procedure in conducting its meetings, as may be prescribed.
