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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(a) in The Bihar and Orissa Local Self-Government Act, 1885

(a)[ the improvement of any schools or class of schools within the district under private management; or [Substituted for the words 'the improvement of primary schools within the district under private management' by Bengal Act 5 of 1908.]