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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(11) in The First Statutes of the Footwear Design and Development Institute

(11)Notices of motions for inclusion of any item on the agenda must reach the Secretary at least ten days before the meeting:Provided that the Chairperson may permit inclusion of any item for which due notice has not been received.