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Supreme Court - Daily Orders

Pankaj Butalia vs Central Board Of Film Certification . on 12 January, 2015

Bench: Vikramajit Sen, C. Nagappan

     ITEM NO.13                               COURT NO.13                      SECTION X

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                  No(s).   10/2015

     PANKAJ BUTALIA                                                            Petitioner(s)

                                                       VERSUS

     CENTRAL BOARD OF FILM CERTIFICATION AND ORS.                              Respondent(s)




     Date : 12/01/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                           HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                 Mr. Colin Gonsalves, Sr. Adv.
                                       Mr. Sarvajeet Kumar Thakur, Adv.
                                       Mr. Satya Mitra,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Learned Senior Counsel seeks leave to withdraw this Petition so as to pursue his remedy in the Writ Petition pending in the Delhi High Court.

The Writ Petition is dismissed without prejudice to the pendency of the Petition, pending in the High Court.

                            (NEELAM GULATI)                          (SAROJ SAINI)
                             COURT MASTER                             COURT MASTER



Signature Not Verified

Digitally signed by
Usha Rani Bhardwaj
Date: 2015.01.13
15:56:50 IST
Reason: