Supreme Court - Daily Orders
Pankaj Butalia vs Central Board Of Film Certification . on 12 January, 2015
Bench: Vikramajit Sen, C. Nagappan
ITEM NO.13 COURT NO.13 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 10/2015
PANKAJ BUTALIA Petitioner(s)
VERSUS
CENTRAL BOARD OF FILM CERTIFICATION AND ORS. Respondent(s)
Date : 12/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Colin Gonsalves, Sr. Adv.
Mr. Sarvajeet Kumar Thakur, Adv.
Mr. Satya Mitra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned Senior Counsel seeks leave to withdraw this Petition so as to pursue his remedy in the Writ Petition pending in the Delhi High Court.
The Writ Petition is dismissed without prejudice to the pendency of the Petition, pending in the High Court.
(NEELAM GULATI) (SAROJ SAINI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.01.13
15:56:50 IST
Reason: