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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(4)(iv) in Uttar Pradesh State Universities Act, 1973

(iv)in the case of appointment of teachers in a department of a constituent medical college upgraded under any scheme sanctioned by the Central Government, one nominee each of the Central Government and the State Government;