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[Cites 0, Cited by 0] [Section 335(1)] [Section 335] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 335(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)the place at which particulars of the scheme, a map of the area comprised in the scheme, and a statement of the land which it is proposed to acquire may be seen.