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State of Rajasthan - Section

Section 5 in Rajasthan Prisons (Shortening of Sentences) Rules, 1958

5. Meetings of Advisory Board.

- The meetings of an Advisory Board shall be convened by the Chairman at least twice a year in the Central Jail or the District Jail concerned as the case may be, on dates appointed for the purpose, normally in the months of January and July every year.