Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 19 in The Regional Centre for Biotechnology Act, 2016

19. Finance Committee.

(1)The Finance Committee shall review finances, consider the annual budget estimates, the statements of accounts and the audit reports and make recommendations thereon, to the Board.
(2)The constitution, powers and functions of the Finance Committee and the term of office of its members shall be such as may be specified by the Statutes.