Delhi High Court - Orders
Surender Kumar vs Ved Prakash Sharma on 15 December, 2021
Author: Najmi Waziri
Bench: Najmi Waziri
$~62(3)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 268/2019 & CM APPL. 20220/2019
SURENDER KUMAR ..... Petitioner
Through: Mr. G.P. Singh, Advocate.
versus
VED PRAKASH SHARMA ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 15.12.2021 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The learned counsel for the petitioner seeks to withdraw this petition.
2. The petition, along with pending application, is dismissed as withdrawn, accordingly.
NAJMI WAZIRI, J DECEMBER 15, 2021/dss Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:17.12.2021 16:45:08