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[Cites 0, Cited by 0] [Section 147A(2)] [Section 147A] [Entire Act]

State of Maharashtra - Subsection

Section 147A(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)the property situated in a municipal area of [a Council] [These words were substituted for the words, brackets and figures 'any of the councils specified under sub­section (1)' by Maharashtra 18 of 1993, Section 25(b).] and