Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(10) in The Punjab Excise Act, 1914 (10)[ Export. - "Export" means to take out of [Haryana] otherwise than across a customs frontier as defined by the Central Government.] [Substituted for the old clause by the Government of India (Adaptation of Indian Laws) Order, 1937.]
