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[Cites 0, Cited by 1] [Section 17(2)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2)(i) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(i)when a licensed trader is the buyer of any agricultural produce, he shall pay the fees to the market committee in the prescribed manner within a week from the day of the transaction,