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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(c) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(c)all rights and liabilities of Professor Gursewak Singh Government College of Physical Education, Patiala shall stand transferred to the University notwithstanding anything contained in any other law for the time being in force;