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Section 26 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019
26. Capital Cost.
- 26.1 The Capital Cost for Wind Energy Projects shall comprise of the cost of the Wind Turbine Generator including its auxiliaries, land cost, site development charges and other civil works, charges for transportation to site, evacuation cost up to inter-connection point, financing charges and Interest during Construction, and capital investment relating to forecasting and scheduling.| (a) Mainland area: | Rs. 5.25 Crore/MW; |
| (b) Island areas (Andaman & Nicobar): | Rs. 6.25 Crore/MW; |
| (c) Island areas (Lakshadweep): | Rs. 7.00 Crore/MW; |