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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in The Orissa Lokpal and Lokayuktas Act, 1995

(1)No suit, prosecution, or other legal proceeding shall lie against the Lokpal or the Lokayuktas or against any officer, employees, agency a person referred to in Section 14 in respect of anything which is in good faith done or intended to be done under this Act,