Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(xi) in The Orissa Animal Contagious Diseases Rules, 1957

(xi)"Tuberculine test" means the testing of animals with Tuberculine either by the subcutaneous or double intradermal method or any other method approved by Government from time to time to determine whether they are affected with Tuberculosis or not.