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State of Jharkhand - Section

Section 632 in Bihar Education Code, 1961

632. Sanitary conveniences.

- Sanitary conveniences should be provided for hostels on the scale of at least 3 per cent of urinals and 8 per cent of latrines. They must be placed as far away as possible from the kitchen and dining rooms and a covered receptacle in which to store the night-soil during the day-time must also be provided. Small dust bins are also required to hold the sweeping0 for the school rooms and the kitchen refuse.(Hygiene Conference.)