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State of Tamilnadu - Section

Section 14 in Tamil Nadu Public Libraries Act, 1948

14. Maintenance of Accounts.

(1)An account shall be kept of the receipts and expenses of each Local Library Authority.
(2)The account shall be open to such inspection, shall be subject to such audit, disallowance and surcharge and shall be dealt with in all other respects in such manner, as may be prescribed.