Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Haryana - Subsection

Section 3A(1) in The Punjab Nurses Registration Act, 1932

(1)The Punjab Nurses Registration Council constituted under section 3 and functioning and operating in the States of Punjab. Haryana, the transferred territory and the Union Territory of Chandigarh immediately before the appointed day as defined in the Punjab Nurses Registration Council (Reconstitution and Reorganisation) Order, 1971, issued under section 4 the Inter State Corporations Act, 1957 (Central Act 38 of 1957), shall, as from that date, stand dissolved and members thereof shall vacate their offices.