Section 90(2)(c) in Multi State Co-Operative Societies Act, 1984

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Union of India - Subsection

Section 90(2)(c) in Multi State Co-Operative Societies Act, 1984

(c)if the decision was made by a national co-operative society or a liquidator of such society, to the Central Registrar appointed under subsection (1) of Section 4.

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Union of India - Subsection

Section 90(2)(c) in Multi State Co-Operative Societies Act, 1984