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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4) in Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965

(4)The assignment shall be subject to the conditions contained in Appendix I to the Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965.Form C[See rule 7 of the Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965]Application for Assignment of Surplus Land under Section 94 of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 (Tamil Nadu Act 58 of 1961)