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[Cites 0, Cited by 0] [Section 117(6)] [Section 117] [Entire Act]

Union of India - Subsection

Section 117(6)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Services Selection Board. - Candidates who qualify at the written examination shall appear before a Services Selection Board for interview and other tests.