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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of Sikkim - Subsection

Section 108(2)(c) in Sikkim Panchayat Act, 1993

(c)between one or more Zilla Panchayats in one district on the one side and one or more Gram Panchayat in another district on the other; or