Himachal Pradesh High Court
Unknown vs Shashi Kumar V. State Bank Of India And ... on 26 September, 2025
Author: Sandeep Sharma
Bench: Sandeep Sharma
Shashi Kumar v. State Bank of India and Ors.
CWP No. 557 of 2023 .
26.9.2025 Present: Mr. Atul Verma, Advocate, for the petitioner.
Mr. Arvind Sharma, Advocate, for the respondents. As prayed, list after four weeks, enabling the petitioner to file rejoinder.
September 26, 2025 (Sandeep Sharma),
manjit Judge
::: Downloaded on - 26/09/2025 21:46:45 :::CIS