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[Cites 0, Cited by 0] [Section 94B(1)] [Section 94B] [Entire Act]

State of Karnataka - Subsection

Section 94B(1)(ii) in Karnataka Land Revenue Act, 1964

(ii)being eligible to grant of such land under section 94A has failed to apply for such grant under sub-section (4) of the said section within the period specified therein; and