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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(1)The Bureau shall by an order in writing suspend the licence whenever it has sufficient evidence that goods, article, process, system or service for which licence has been granted may not be conforming to the standard.