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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(4) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(4)Necessary entry to this effect shall also be made in the register of "write off", in Form XXX as well as in the demand and collection register and on the counterfoil of the bill, where necessary.