Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of West Bengal - Subsection Section 40(1a) in The West Bengal Fire Services Act, 1950 (1a)[ the determination of the fee referred to in section 4A;] [Clause (1a) inserted by W.B. Act 27 of 1951.]
