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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(1)The posts included in the Service shall be as specified below:
(i) Inspector Grade -I (Executive)
(ii) Inspector Grade -II (Executive)
(iii) Inspector Grade-I (Audit)
(iv) Inspector Grade II (Audit)
(v) Publicity Officer  
(vi) Asstt. Publicity Officer.